Section 32(2) in The U.P. Harcourt Butler Technical University Act, 2016
(2)It shall consist of the following members -(a)the Vice-Chancellor who shall be the Chairperson(b)one Dean, nominated by the Academic Council;(c)one teacher, imparting post-graduate instructions or guiding research, but who is not a Dean, Head of the University institutions or departments or centres or units nominated and approved by the Vice-Chancellor;(d)two experts not below the rank of professors, co-opted by the Committee, from amongst the Heads of National and State level research institutions and approved by the Executive Council;(e)five persons to represent industry, commerce or professional bodies to be nominated and approved by the Executive Council;(f)the Dean of Research and Development who shall be the Member Secretary;
