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State of Haryana - Section

Section 68 in Haryana Municipal Drainage and Sanitation Bye-laws, 1977

68. Construction of cesspool.

- Every cesspool shall be constructed of brick work in cement mortar and internally plastered with a 25 mm. coat of cement and sand (1 : 2). The work shall be brought up to 15 cm. above the surface of ground and provided with a manhole with suitable cover.