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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Madhya Pradesh - Subsection

Section 27(2) in The M.P. Samaj Ke Kamjor Vargon Ke Liye Vidhik Sahayata Tatha Vidhik Salah Adhiniyam, 1976

(2)The Board may accept subventions, donations and gifts from the Central or State Government or a Local Authority or any individual or body, whether incorporated or not, for all or any of the purposes of this Act.