Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(7)] [Section 2] [Entire Act] State of Uttarakhand - Subsection Section 2(7)(o) in Uttarakhand Disaster Mitigation, Management and Prevention Act, 2005 (o)"disaster prone area" means an area where there have been repeated occurrence of disasters and apprehension of such repetition in future.