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[Cites 0, Cited by 0] [Section 29] [Entire Act]

Union of India - Subsection

Section 29(2) in The Indian Port Health Rules, 1955

(2)A ship shall be regarded as suspected of yellow fever infection if it has left a yellow fever infected area has less than six days before arrival, or, if arriving after six days but within thirty days of leaving such an area, the Health Officer finds aedes aegypti on board.