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[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

State of Uttarakhand - Subsection

Section 8(2)(t) in University of Petroleum and Energy Studies Act, 2003

(t)[ To prescribe such course for Bachelor Degree, Post Graduate and Research and to start diplomas and certificates, etc. in Humanities, Social Science, Natural Science, Engineering, Technology, Medical, Dental & Health Science, Legal Studies and Formal Science and related subjects.] [Substituted by Uttarakhand Act No. 24 of 2018, dated 26.4.2018.]