Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] Union of India - Subsection Section 10(viii) in Rules Of Procedure Of The National Commission For Scheduled Castes 1931 (viii)To deal with complaints/representations from individuals, Scheduled Castes Welfare Associations, etc., on various matters.
