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[Cites 0, Cited by 0] [Section 338B(5)] [Section 338B] [Entire Act]

Constitution Subarticle

Section 338B(5)(d) in THE CONSTITUTION (ONE HUNDRED AND SECOND AMENDMENT) ACT, 2018

(d)to present to the President, annually and at such other times as the Commission may deem fit, reports upon the working of those safeguards;