Himachal Pradesh High Court
Atul Prakash vs . State Of H.P. & Ors. on 17 August, 2022
Bench: Sabina, Sushil Kukreja
Atul Prakash vs. State of H.P. & Ors.
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CWP No.4898 of 2022 17.08.2022 Present: Mr. Naresh K. Verma, Advocate, for the petitioner.
Mr. Kamal Kant Chandel, Deputy Advocate General, for the respondents/State.
Notice. Mr. Kamal Kant Chandel, learned Deputy Advocate General accepts notice on behalf of the respondents and seeks time to file reply.
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