Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 234] [Entire Act] Bengal Presidency - Subsection Section 234(b) in Police Regulations, Bengal , 1943 (b)A register of births (B. P. Form No. 25) and a register of deaths (B.P. Form No. 26) shall be maintained at the police-stations concerned.
