Section 11 in The Punjab Motor Transport Workers Rules, 1963
11. Issue of duplicate certificates of registration.
- Where a certificate of registration granted, or renewed under rule 5 or rule 8, as the case may be, is lost, defaced or accidentally destroyed, a duplicate may be granted on payment of a fee of [hundred rupees] [Substituted for 'fifty rupees' vide Punjab Government Notification No. G.S.R. 26/C.A. 27/61/S. 40/Amd.(14)/2002, dated 24.5.2002.].
