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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Punjab - Subsection

Section 5(3) in The Punjab Municipal Corporation Services (Recruitment and Conditions of Service) Rules, 1978

(3)[ The direct recruitment in terms of the provisions of clause (ii) of sub- rule (2) shall be made by the appointing on the recommendation of a Selection Commitee constituted under sub-rule (4)]. [Substituted vide Punjab Notification No. G.S.R. 39/P.A.42/76/Section 71,/Amd. (6)91 dated 13.6.1991.][Provided further that the vacancies of Assistant Corporation Engineers, shall be filled up in accordance with the following roster :-] [Added by Punjab Government Gazette LSP III dated 5.5.1995.]
  Source of Recruitment Proportion Allocation to each source in a lot of FortyVacancies
1 Direct appointment 20 4 4 4 4 4
2 Promotion from Sectional Officers 12 3 2 2 2 3
3 Promotion from Head Draftsmen or Draftsmen 2 - 1 - 1 -
4 Promotion from Sectional Officers, Head Draftsmen orDraftsmen with B.E. or A.M.I.E. Degree of a recognised University 6 1 1 2 1 1
Note. - If no suitable candidate is available from source No. 4, the vacancy shall be filled up by direct recruitment.]