Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Uttar Pradesh - Subsection Section 7(viii) in The U.P. Boiler Rules, 1969 (viii)Fees for examination of steam pipes for grant of certificates in Form III-A of the Regulations. - A fee equivalent to the registration fee of the boiler or boilers to which the steam pipes are to be fitted shall be charged for this purpose.
