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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(b) in Jammu and Kashmir Pre-Conception and Pre-Natal Sex Selection/determination (Prohibition and Regulation) Rules, 2006

(b)"Employee" means a person working in or employed by a Genetic Laboratory or a Genetic Clinic or an Ultrasound' Clinic or an Imaging Centre and includes those working on part time, contractual, honorary or on any other basis ;