Gujarat High Court
Dipak vs Adjudicating on 21 February, 2012
Author: Akil Kureshi
Bench: Akil Kureshi
Gujarat High Court Case Information System
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FA/5/2012 1/ 1 ORDER
IN
THE HIGH COURT OF GUJARAT AT AHMEDABAD
FIRST
APPEAL No. 5 of 2012
=========================================================
DIPAK
JASHVANTLAL PANCHAL - Appellant(s)
Versus
ADJUDICATING
AUTHORITY PREVENTION OF MONEY LAUNDERING & 2 - Defendant(s)
=========================================================
Appearance
:
MR
NM KAPADIA for
Appellant(s) : 1,
None for Defendant(s) : 1 -
3.
=========================================================
CORAM
:
HONOURABLE
MR.JUSTICE AKIL KURESHI
and
HONOURABLE
MR.JUSTICE C.L. SONI
Date
: 21/02/2012
ORAL
ORDER
(Per : HONOURABLE MR.JUSTICE AKIL KURESHI) Appeal is admitted.
(Akil Kureshi J.) (C.L.Soni, J.) (vjn) Top