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Union of India - Section

Section 30 in The Bangalore Metro Railway (Opening of Public Carriage for Passengers) Rules, 2011

30. Points.

(1)All points on passenger lines shall be power operated.
(2)The point operating mechanism on passenger lines shall be of non-trailable designs.
(3)Spring points shall not be used.
(4)Moveable crossings and moveable diamond crossings on passenger lines shall be provided with complete facing point equipment of approved type.
(5)The requirements of points as stipulated in the Bangalore Metro Signals Engineering Manual shall be followed.