Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jammu-Kashmir - Section Section 183 in Jammu and Kashmir Contract Act, Svt. 1977 (1920 A.D.) 183. Who may employ agent Any person who is of the age of majority according to the law to which he is subject, and who is of sound mind, may employ an agent.
