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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Assam - Subsection

Section 3(iv) in The Assam Elementary Education (Provincialisation) Rules, 1977

(iv)Character. - A candidate shall furnish the certificates of character from (a) the Principal, Academic Officer of the School/College last attended by the candidates and (b) a respectable person who is well acquainted with (but not related to) the candidate.