Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 86] [Entire Act] State of Gujarat - Subsection Section 86(e) in The Hemchandracharya North Gujarat University Act, 1986 (e)to appoint any Committee as he may think fit, to discharge such of its functions as he may direct; and
