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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Punjab - Subsection

Section 4(15) in The Punjabi University Act, 1961

(15)to make provision for -
(a)the maintenance of National Cadet Corps or other similar training corps.
(b)physical and military training,
(c)students associations, and
(d)sports and athletic clubs;