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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Punjab - Subsection

Section 10(c) in Punjab Home Guards and Civil Defence (Class II) Service Rules, 1988

(c)in the case of members appointed by promotion or transfer, the seniority shall be determined according to the seniority of such members in the appointments from which they were promoted or transferred ; and