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[Cites 0, Cited by 0] [Section 1(4)] [Section 1] [Entire Act]

State of Madhya Pradesh - Subsection

Section 1(4)(c) in The M.P. Nagar Tatha Gram Nivesh Adhiniyam, 1973

(c)[ land under the control of railway administration under the Railways Act, 1989 (No. 24 of 1989).] [Substituted by M.P. Act No. 14 of 2017, dated 20.4.2017.]