Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] Union of India - Subsection Section 14(5) in Banking Companies (Acquisition And Transfer of Undertaking) Act, 1969 (5)The report of the auditor shall be verified, signed and transmitted to the Central Government in such manner as may be prescribed.
