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[Cites 0, Cited by 0] [Section 61] [Entire Act]

State of Sikkim - Subsection

Section 61(4) in Sikkim Shops and Commercial Establishments Act, 1983

(4)The total amount of fine which may be imposed in any one wage period on any person shall not exceed an amount equal to paisa three in a rupee of the wages payable to him in respect of that wage period.