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[Cites 0, Cited by 0] [Section 56(1)] [Section 56] [Entire Act]

State of Tamilnadu - Subsection

Section 56(1)(v) in Tamil Nadu Vanniyakula Kshatriya Public charitable Trusts and Endowments (Protection and maintenance) Act, 2018

(v)deliver possession of any trust and endowment property, if ordered by the Board or court;