Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 54] [Entire Act] State of Telangana - Subsection Section 54(b) in Telangana Education Act, 1982 (b)if the land or the building, if any, standing thereon does not belong to the Government, direct the manager to repay in full the grant made by the Government.
