Section 60(1)(a) in Tamil Nadu Inam Estates (Abolition and Conversion into Ryotwari) Act, 1963

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State of Tamilnadu - Subsection

Section 60(1)(a) in Tamil Nadu Inam Estates (Abolition and Conversion into Ryotwari) Act, 1963

(a)against the interim payments or the compensation, or other sums paid or payable to him under this Act to the same extent to which such claims and liabilities were enforceable against his interest in the inam estate immediately before the notified date; and

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State of Tamilnadu - Subsection

Section 60(1)(a) in Tamil Nadu Inam Estates (Abolition and Conversion into Ryotwari) Act, 1963