Section 6(1)(g) in The Customs Tariff (Determination of Origin of Products under the Duty Free Tariff Preference Scheme for Least Developed Countries) Rules, 2015

[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

(g)simple assembly of parts of products to constitute a complete product or disassembly of products into parts or packing thereof;

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