Madhya Pradesh High Court
Veerchand vs Rural And Urban Development Department on 4 March, 2020
Author: Vandana Kasrekar
Bench: Vandana Kasrekar
1 WP-8147-2018 The High Court Of Madhya Pradesh WP-8147-2018 (VEERCHAND Vs RURAL AND URBAN DEVELOPMENT DEPARTMENT AND OTHERS) 14 Indore, Dated : 04-03-2020 Parties through counsel. As prayed by counsel for the petitioner, list the matter after a week. I.R if any, to continue till the next date of hearing.
(MISS VANDANA KASREKAR) JUDGE amol Digitally signed by AMOL N MAHANAG Date: 05/03/2020 12:59:18