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[Cites 0, Cited by 0] [Section 135(1)] [Section 135] [Entire Act]

State of Rajasthan - Subsection

Section 135(1)(iv) in Rules of the High Court of Judicature for Rajasthan, 1952

(iv)[ Two extra typed copies of judgment or order appealed against in a Division Bench case.] [Inserted by No. 4/SRO, dated 2-4-1965, published Rajasthan Gazetted part IV-C, dated 20-5-65.]