Rajasthan High Court - Jodhpur
The State Of Rajasthan vs Yudhveer Singh on 7 January, 2022
Bench: Akil Kureshi, Rameshwar Vyas
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
D.B. Spl. Appl. Writ No. 356/2021
The State Of Rajasthan
----Appellant
Versus
Yudhveer Singh
----Respondent
Connected With
D.B. Spl. Appl. Writ No. 532/2016
State And Ors
----Appellant
Versus
Dr. Paritosh Ujjwal
----Respondent
D.B. Spl. Appl. Writ No. 548/2016
State And Ors
----Appellant
Versus
Dr. Prem Singh
----Respondent
For Appellant(s), : Mr. Karan Singh Rajpurohit, AAG with
through V.C. Mr. Rajat Arora
For Respondent(s), : Mr. Yashpal Khileery,
through V.C. Mr. Manoj Bhandari,
Mr. Aniket Tater,
Mr. R.S. Choudhary
HON'BLE THE CHIEF JUSTICE MR. AKIL KURESHI
HON'BLE MR. JUSTICE RAMESHWAR VYAS
Order 07/01/2022 List on 04.02.2022.
By Order Court Master 43-45-MT/-
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