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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(b) in The Cost and Works Accountants (Procedure of Investigations of Professional and Other Misconduct and Conduct of Cases) Rules, 2007

(b)"Committee means the Disciplinary Committee or Committees constituted by the Council under sub-section (1) of section 21B of the Act by the Council under sub-section (1) of section 21B of the Act;