Madhya Pradesh High Court
Hemant Kothari vs Indore Development Authority on 20 June, 2016
W.P. No.5097/2014, WA Nos.193/2015, 240/2015, W.P.
Nos.9202/2015, 11757/2015, 11908/2015, 12197/2015,
16171/2015, 19815/2015, 19880/2015, 21153/2015,
1036/2016, 8801/2016, 8802/2016, 8803/2016,
8804/2016, 8805/2016, 8807/2016, 8810/2016, 8812/2016,
8815/2016, 8818/2016, 8823/2016, 8826/2016
21.06.2016
Shri Siddharth Gupta, Advocate for the
petitioners/appellants.
Shri Amit Seth, Govt. Advocate for the
respondents/State.
Shri P.K. Kaurav, Advocate for the Bhopal
Development Authority.
Shri Anshuman Singh, Advocate for the Indore
Development Authority.
Counsel for the petitioners has submitted that there is
a direction from the Supreme Court to expedite the hearing
of the cases, as early as possible.
Counsel for the Indore Development Authority in
other cases has submitted that this Court has also ordered
listing of cases which were pending earlier before Indore
Bench and in those cases the petitioners are not
represented neither reply on behalf of Indore Development
Authority as well as State has been filed. Hence, one
opportunity be granted.
In view of the order passed by the Apex Court and
the order passed by the Division Bench of this Court on
04.05.2016, these petitions be listed on 13.07.2016 with
the observation that no further adjournment shall be
granted in view of the order passed by the Apex Court in
Special Leave Petitions (C) No.29975-29976/2015. The
order passed by the Apex Court on 30.10.2015 reads thus:-
"Upon hearing the counsel the Court made the
following
ORDER
Heard Mr. Dhruv Mehta, learned senior counsel appearing for the petitioners.
We do not find any reason to interfere with the order passed by the High Court. The special leave petitions are dismissed.
However, we request the High Court to expedite the hearing of the matters as early as possible."
Accordingly, list these matters on 13.07.2016. Office is directed to issue S.P.C. immediately to the petitioners in transferred petitions.
(S.K. Gangele) (Ashok Kumar Joshi)
Judge Judge
psm