Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(3) in Jammu and Kashmir Agrarian Reforms Act, 1976

(3)"Defence force" means Army, Navy and Air Force of the Indian Union and includes Border Security Force [Central Reserve Police, Assam Rifles] [Words inserted by Act No. VII of 1979, Section 2.], Jammu and Kashmir Militia and Indo-Tibetan Border Force/Police;