Supreme Court - Daily Orders
Mary Pushpam vs Telvi Curusumary And Ors. on 23 October, 2019
Bench: Navin Sinha, B.R. Gavai
ITEM NO.107 COURT NO.14 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No.9941/2016
MARY PUSHPAM Appellant(s)
VERSUS
TELVI CURUSUMARY AND ORS. Respondent(s)
Date : 23-10-2019 This appeal was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE NAVIN SINHA
HON'BLE MR. JUSTICE B.R. GAVAI
For Appellant(s) Mr. Rakesh K. Sharma, AOR
For Respondent(s) Mrs. Nalini Chidambaram, Sr. Adv.
Ms. Anushree Menon, Adv.
Mr. Vikas Mehta, AOR
UPON hearing the counsel the Court made the following
O R D E R
List on 24.10.2019.
(RACHNA) (DIPTI KHURANA) SENIOR PERSONAL ASSISTANT COURT MASTER (NSH) Signature Not Verified Digitally signed by RACHNA Date: 2019.10.23 16:33:46 IST Reason: