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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of Rajasthan - Subsection

Section 21(1)(a) in The Rajasthan Court of Wards Act, 1951

(a)a certificate to the effect that the claim has been notified or is deemed to have been notified in accordance with section 17, or