Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 158(4)] [Section 158] [Entire Act] State of West Bengal - Subsection Section 158(4)(a) in West Bengal Municipal (Building) Rules, 2007 (a)the boundaries of the building site and of any contiguous land belonging to the owner thereof with number assigned to the plot or the premises;