Section 24(1) in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000
(1)The Vice-Chancellor shall be a whole-time paid officer of the University and shall be appointed by the Chancellor in consultation with the State Government upon the recommendation of a Selection Committee consisting of-(a)one person nominated by the Board not connected with the University or any college thereof;(b)Director General, Indian Council of Agriculture Research or his nominee;(c)one person nominated by the Chancellor; and(d)one person nominated by the State Government,and the Chancellor shall appoint one of these persons to be the Chairman of the Committee.
