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[Cites 0, Cited by 0] [Section 93(4)] [Section 93] [Entire Act]

Union of India - Subsection

Section 93(4)(i) in The Central Motor Vehicles Rules, 1989

(i)in the case of a vehicle other than a double-decked [transport vehicle] [Substituted by GSR 589(E), dated 16.9.2005, for 'motor vehicle'(w.e.f. 16.9.2006).], shall not exceed 3.8 metres;