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State of Uttarakhand - Section

Section 106AF in Uttarakhand Panchayati Raj Act, 2016

106AF. Powers to require trimming of hedges and trees.

- The Zila Panchayat may, by notice, require the owner or occupier of any land in a controlled rural area to cut or trim the hedges growing thereon and bordering on a street or any branches of trees growing thereon, which overhang a street obstruct the same or cause danger.