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[Cites 0, Cited by 0] [Section 60(5)] [Section 60] [Entire Act]

State of Kerala - Subsection

Section 60(5)(a) in The Kerala Panchayat Buildings Rules, 2011

(a)every building unless supported on pillars shall have continuous foundation walls extending from atleast 0.60 metre below ground level to at least 0.15 metre above ground level or shall have a continuous floor of masonry or reinforced concrete or other quality rat-proof -material.