Securities And Exchange Board Of India - Subsection
Section 16B(3) in Securities and Exchange Board of India (Portfolio Managers) Regulations, 1993
(3)[ Every Portfolio Manager who deals in commodity derivatives shall appoint a custodian.] [Inserted by Notification No. SEBI/LAD-NRO/GN/2019/17, dated 10.5.2019 (w.e.f. 7.1.1993).]