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Madhya Pradesh High Court

Netrapal Singh Yadav Through Manoj ... vs Central Board Of Direct Taxes on 10 July, 2023

Author: Rohit Arya

Bench: Rohit Arya

                                                                1
                                         IN THE HIGH COURT OF MADHYA PRADESH
                                                      AT GWALIOR
                                                        WP No. 10329 of 2023
                               (NETRAPAL SINGH YADAV THROUGH MANOJ YADAV Vs CENTRAL BOARD OF DIRECT TAXES AND
                                                                 OTHERS)

                          Dated : 10-07-2023
                                   Shri Ankit Sijariya- Advocate for the petitioner.

                                   Shri Harshawardhan Topre - Advocate for respondents.

As prayed by learned counsel for the parties, list after two weeks.



                               (ROHIT ARYA)                                    (SANJEEV S KALGAONKAR)
                                  JUDGE                                                  JUDGE

                          pd




Signature Not Verified
Signed by: PAWAN
DHARKAR
Signing time: 7/10/2023
6:53:52 PM