Madhya Pradesh High Court
Netrapal Singh Yadav Through Manoj ... vs Central Board Of Direct Taxes on 10 July, 2023
Author: Rohit Arya
Bench: Rohit Arya
1
IN THE HIGH COURT OF MADHYA PRADESH
AT GWALIOR
WP No. 10329 of 2023
(NETRAPAL SINGH YADAV THROUGH MANOJ YADAV Vs CENTRAL BOARD OF DIRECT TAXES AND
OTHERS)
Dated : 10-07-2023
Shri Ankit Sijariya- Advocate for the petitioner.
Shri Harshawardhan Topre - Advocate for respondents.
As prayed by learned counsel for the parties, list after two weeks.
(ROHIT ARYA) (SANJEEV S KALGAONKAR)
JUDGE JUDGE
pd
Signature Not Verified
Signed by: PAWAN
DHARKAR
Signing time: 7/10/2023
6:53:52 PM