Chattisgarh High Court
Prabhu Dayal Sahu vs State Of Chhattisgarh And Ors. 78 ... on 18 June, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPS No. 5105 / 2010
Prabhu Dayal Sahu -v- State of Chhattisgarh and ors.
18-6-2018 Mr. Rakesh Thakur, Adv. for petitioner.
Mr. Majid Ali, Dy. Govt. Adv. for the respondent No. 1 to 4.
List the matter for final hearing.
Sd/-
(Sharad Kumar Gupta) Vacation Judge Pathak