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Chattisgarh High Court

Prabhu Dayal Sahu vs State Of Chhattisgarh And Ors. 78 ... on 18 June, 2018

                               HIGH COURT OF CHHATTISGARH, BILASPUR
                                            Order Sheet
                                        WPS No. 5105 / 2010
                                  Prabhu Dayal Sahu -v- State of Chhattisgarh and ors.




18-6-2018            Mr. Rakesh Thakur, Adv. for petitioner.
                     Mr. Majid Ali, Dy. Govt. Adv. for the respondent No. 1 to 4.

List the matter for final hearing.

Sd/-

(Sharad Kumar Gupta) Vacation Judge Pathak