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[Cites 0, Cited by 0] [Section 1(2)] [Section 1] [Entire Act]

State of Andhra Pradesh - Subsection

Section 1(2)(f) in Andhra Pradesh Educational Institutions (Establishment, Recognition, Administration and Control of Institutions of Higher Education) Rules, 1987

(f)Post-Graduate Centres (Colleges imparting Post- Graduation Degree/ Diploma courses either exclusively or as Degree Colleges offering Post-Graduation Courses also).