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[Cites 0, Cited by 0] [Section 368] [Entire Act]

State of Jharkhand - Subsection

Section 368(h) in Jharkhand Municipal Act, 2011

(h)the duties of parents or guardians whose children being school children are suffering or have recently suffered from any dangerous disease or have been exposed to infection or contagion and the duties of person in charge of schools in respect of such children;