Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Gujarat - Subsection Section 2(2A) in The Saurashtra University Act, 1965 (2A)[ "autonomous college" means a college which exercises powers conferred under section 48A;] [Clause (2A) inserted by Gujarat 21 of 1968, dated 6th November 1968.]
