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[Cites 0, Cited by 0] [Section 73] [Entire Act]

State of Rajasthan - Subsection

Section 73(h) in University of Udaipur Officers (Conditions of Service) Rules, 1976

(h)He shall not bind either in person or by agent in any auction of the university articles or property or to offer any tenders for any supply to the University or for carrying out any work of the University.