Section 1(3)(lii) in The Employees' Provident Funds Scheme, 1952
(lii)[ as respects [banks other than the nationalised banks established under any Central or State Act] [Inserted by G.S.R. 70, dated 20.1.1966.][covered by the notification of the Government of India in the Department of Social Security, No. G.S.R. 2, dated the 18th December, 1965, come into force on the 31st day of January, 1966;] [Inserted by G.S.R. 70, dated 20.1.1966.]