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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 11(2)(f) in The Jammu and Kashmir Energy Conversation Act, 2011

(f)recommend to the Government for notifying any user or class of users of energy as a designated consumer under clause (g) of section 12 ;